National Highway Authority Of India vs Joseph Reuban
2024 Latest Caselaw 26195 Ker

Kerala High Court

National Highway Authority Of India vs Joseph Reuban on 3 September, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

RFA No.168/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
            Tuesday, the 3rd day of September 2024 / 12th Bhadra, 1946
                      IA.NO.1/2024 IN RFA NO. 168 OF 2024 G
                 OS 659/2011 OF PRINCIPAL SUB COURT, ERNAKULAM
   APPLICANT/APPELLANT:

          NATIONAL HIGHWAY AUTHORITY OF INDIA (MINISTRY OF ROAD TRANSPORT AND
          HIGHWAYS), AG--5 & 6 SECTOR 10, DWARAKA, NEW DELHI - 110 045 AND
          HAVING LOCAL OFFICE AT MANGALLYA VAIDYA MADHOM, VYTTILA, KANAYANNUR
          TALUK, KOCHI- 682019.

   RESPONDENTS/RESPONDENTS:

      1. JOSEPH REUBAN, AGED 58,S/O LATE P.E. MATHEW, PADAPURACKAL HOUSE,
         H/NO.37/15 (WARD), CHERANALLOOR PANCHAYATH, CHERANELLOOR VILLAGE,
         KANAYANNUR TALUK, KOCHI- 682034.
      2. SUNCON SOMA JV, C/O ICTT VALLARPADAM, GODOWN ROAD, CHERANALLOOR
         P.O., CHERNALLOOR VILLAGE, KANAYANNUR TALUK, KOCHI - 682034.
      3. THE DISTRICT COLLECTOR, ERNAKULAM DISTRICT, HAVING OFFICE AT
         COLLECTORATE, KAKKANAD, KOCHI- 682031.
      4. GOVERNMENT OF KERALA REPRESENTED BY THE CHIEF SECRETARY, STATE OF
         KERALA SECRETARIAT , TRIVANDRUM
      5. EARNEST STEPHEN, AGED 74,S/O LATE P.E. MATHEW, RESIDING AT
         PADAPURACKAL HOUSE, NEAR NITHYA SAHAYA MATHA CHURCH, CHERANELLOOR
         P.O., CHERANELLOOR - 682034.
      6. DENNY PAUL, AGED 62, S/O LATE P.E. MATHEW, RESIDING AT PADAPURACKAL
         HOUSE, NEAR AMBALAKKADU, CHERANALLOOR - 682034.
      7. ELIZABETH PAPPU, AGED 71, W/O LATE PAPPU, 1ST FLOOR, KAITHAYIL
         HOUSE, ST. BENEDICT ROAD, COCHIN - 682018.
      8. VINU JOSEPH, AGED 45, S/O LATE PAPPU, 1ST FLOOR,KAITHAYIL HOUSE, ST.
         BENEDICT ROAD, COCHIN - 682018.
      9. VIBI JOSEPH ,AGED 41,D/O LATE PAPPU, 1ST FLOOR, KAITHAYIL HOUSE, ST.
         BENEDICT ROAD, COCHIN - 682018.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the judgment and decree in OS 659/2011 on the file of Principal Sub
   Court, Ernakulam till the disposal of the appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.MATHEWS K.PHILIP, Advocate for the petitioner and of M/S.RAMNATH
   M.P, P.RAJESH ,K.J.SEBASTIAN, M.VARGHESE VARGHESE, UMA R.KAMATH,
   S.SANDHYA, BEPIN PAUL, SHALU VARGHESE, ANTONY THARIAN, POOJA KRISHNA K.B.,
   SHANTHI JOHN, Advocates for the respondent NO.1 and Government Pleader for
   R3 and R4, the court passed the following:
 RFA No.168/2024                            2/2




                                      ORDER

Pending admission , there will be an interim stay of further proceedings in the Execution Petition for a period of one month.

Sd/- T.R.RAVI ,JUDGE

03-09-2024 /True Copy/ Assistant Registrar