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Santhoshkumar vs State Of Kerala
2024 Latest Caselaw 33318 Ker

Citation : 2024 Latest Caselaw 33318 Ker
Judgement Date : 15 November, 2024

Kerala High Court

Santhoshkumar vs State Of Kerala on 15 November, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                                             2024:KER:85352



          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946



                  WP(C) NO. 37166 OF 2023

PETITIONER:

         SANTHOSHKUMAR
         AGED 53 YEARS
         S/O. ARUMUGHAM SANTHI, ANANDHA BHAVAN,
         TC 22/1936, SASTHAMANGALAM VILLAGE,
         MUDAVARAM MURIYIL, SASTHAMANGALAM P.O.,
         THIRUVANANTHAPURAM, PIN - 695010


         BY ADVS.
         P.RAVEENDRAN PILLAI
         SANJAY THAMPI




RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

    2    STATE OF KERALA
         REPRESENTED BY SECRETARY, REVENUE DEPARTMENT,
         GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
         PIN - 695001

    3    STATE OF KERALA
         REPRESENTED BY SECRETARY,
         PUBLIC WORKS DEPARTMENT,
         GOVERNMENT SECRETARIAT,
                                                    2024:KER:85352
WP(C) NO.37166 OF 2023
                                 2

            THIRUVANANTHAPURAM, PIN - 695001

    4       THE DISTRICT COLLECTOR
            CIVIL STATION, KUDAPPANAKKUNNU,
            THIRUVANANTHAPURAM, PIN - 695043

    5       THE SPECIAL TAHASILDAR (LA)
            KIIFBI UNIT NO.1, LRM CAMP OFFICE BUILDING,
            KANAKA NAGAR, KOWADIAR P.O., THIRUVANANTHAPURAM,
            PIN - 695003

    6       THE EXECUTIVE ENGINEER
            KERALA ROAD FUND BOARD,
            REVOLUTIONARY SOCIALIST PARTY MANDHIR,
            THIRUVANANTHAPURAM CORPORATION 15/3039(1),
            EAST PATTOM, THIRUVANANTHAPURAM, PIN - 695004

    7       THE PROJECT DIRECTOR
            KERALA ROAD FUND BOARD, REVOLUTIONARY SOCIALIST
            PARTY MANDHIR, THIRUVANANTHAPURAM CORPORATION
            15/3039(1), EAST PATTOM, THIRUVANANTHAPURAM,
            PIN - 695004


            BY ADV.
            SRI. B. S. SYAMANTHAK - GOVERNMENT PLEADER



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   15.11.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                   2024:KER:85352
WP(C) NO.37166 OF 2023
                                3




                          JUDGMENT

The learned counsel for the petitioner has filed a

withdrawal memo. Accordingly, this Writ Petition is

dismissed as withdrawn.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR

 
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