P.V Abraham (Died) vs Integrated Finance Company Depositors ...
2024 Latest Caselaw 31153 Ker

Kerala High Court

P.V Abraham (Died) vs Integrated Finance Company Depositors ... on 1 November, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

RFA No.222/2024                                1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                           THE HONOURABLE MR. JUSTICE SATHISH NINAN
                                              &
                         THE HONOURABLE MR. JUSTICE P.V.BALAKRISHNAN
                  Friday, the 1st day of November 2024 / 10th Karthika, 1946
                            IA.NO.1/2024 IN RFA NO. 222 OF 2024 C

                         OS 58/2021 OF ADDITIONAL SUB COURT,KOTTAYAM

   APPLICANTS/APPELLANTS:

      1. P.V ABRAHAM (DIED), AGED 84 YEARS, S/O LATE. JOHN VARGHESE,
         POOVAKULATHU HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK,
         KOTTAYAM DISTRICT, PIN - 686003.
      2. ALEYAMMA ABRAHAM, AGED 79, W/O LATE. P.V ABRAHAM, POOVAKULATHU
         HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT, PIN - 686003.
      3. SOBHANA SUSAN ONIL, AGED 52 D/O LATE. P.V ABRAHAM, POOVAKULATHU
         HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT, PIN - 686003. REPRESENTED BY POWER-OF-ATTORNEY HOLDER,
         VIVEK ABRAHAM, AGED 51, S/O LATE. P.V ABRAHAM, POOVAKULATHU HOUSE,
         VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN -
         686003.
      4. VIVEK ABRAHAM, AGED 51 YEARS S/O LATE. P.V ABRAHAM, POOVAKULATHU
         HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT, PIN - 686003.
      5. SAIRA ABRAHAM, AGED 46 YEARS, D/O LATE. P.V ABRAHAM, POOVAKULATHU
         HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT, PIN - 686003. REPRESENTED BY POWER-OF-ATTORNEY HOLDER,
         VIVEK ABRAHAM, AGED 51, S/O LATE. P.V ABRAHAM, POOVAKULATHU HOUSE,
         VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN -
         686003.

   RESPONDENT/RESPONDENT:

          INTEGRATED FINANCE COMPANY DEPOSITORS ASSOCIATION REPRESENTED BY ITS
          SECRETARY KORAH ABRAHAM, REG. NO. K.471/05 ASSOCIATED CHAMBERS,
          TEMPLE ROAD, KOTTAYAM, PIN - 686001.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an interim
   order staying the execution of the decree and judgment in OS 58/2021 of
   the Additional Sub Court, Kottayam till the disposal of the above Regular
   First Appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's order dated
   01/10/2024 and upon hearing the arguments of M/S.JOSEPH GEORGE,
   P.A.REJIMON, NIKITA NAIR C.S., VIVEKJOS PUTHUKULANGARA, MAHIMA MERINE
   REJI, Advocates for the petitioners and Sri. K. N RADHAKRISHNAN (B/O) for
   the respondent, the court passed the following:
 RFA No.222/2024                                2/2




                                          ORDER

Interim order extended by ten days.

Post on 08.11.2024.

Sd /- SATHISH NINAN, JUDGE

Sd/- P.V.BALAKRISHNAN, JUDGE

01-11-2024 /True Copy/ Assistant Registrar