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Varghese Anikuzhi vs The State Of Kerala
2024 Latest Caselaw 31134 Ker

Citation : 2024 Latest Caselaw 31134 Ker
Judgement Date : 1 November, 2024

Kerala High Court

Varghese Anikuzhi vs The State Of Kerala on 1 November, 2024

                                                                 2024:KER:81663

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

               THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

         FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946

                            WP(C) NO. 21762 OF 2019


PETITIONERS:

     1       REV.FR.VARGHESE ANIKUZHI,
             AGED 79 YEARS,
             MANAGER, ST. JOSEPH'S BOYS HIGHER SECONDARY SCHOOL,
             KOZHIKODE-673032.

     2       THOMAS MATHEW,
             HEADMASTER, ST. JOSEPH'S BOYS HIGHER SECONDARY SCHOOL,
             KOZHIKODE-673032.



RESPONDENTS:

     1       THE STATE OF KERALA,
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
             GENERAL EDUCATION DEPARTMENT,
             SECRETARIAT,THIRUVANANTHAPURAM-695001.

     2       THE DIRECTOR OF PUBLIC INSTRUCTIONS,
             THIRUVANANTHAPURAM-695001.

     3       THE DEPUTY DIRECTOR OF EDUCATION,
             KOZHIKODE-673001.

     4       THE DISTRICT EDUCATIONAL OFFICER,
             KOZHIKODE-673001.

     5       JOJIUS BENNY KITTAN,
             DEPUTY HEAD MASTER(RETIRED),
             ST. JOSEPH'S BOYS' HIGHER SECONDARY SCHOOL,
             KOZHIKODE-673032.

             BY ADVS.
             GOVERNMENT PLEADER
             JOSE ABRAHAM
             E.ADITHYAN(K/746/2014)


     THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.21762 of 2019           2           2024:KER:81663




                          JUDGMENT

There is no representation for the petitioners.

Dismissed for non-prosecution.

Sd/-

HARISANKAR V. MENON JUDGE ANA W.P.(C)No.21762 of 2019 3 2024:KER:81663

APPENDIX OF WP(C) 21762/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF G.O(RT) NO.1592/05/G.EDN.DATED 19/04/2005.

EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2017.

EXHIBIT P3 TRUE COPY OF THE OBJECTION PETITION DATED 08/06/2017 FILED BY THE 5TH RESPONDENT BEFORE THE D.E.O.

EXHIBIT P4 TRUE COPY OF THE ORDER K.DIS B4/3179/17 DATED 20/12/2017 OF THE D.E.O. KOZHIKODE.

EXHIBIT P5 TRUE COPY OF ORDER NO.K.DIS B5/338/18 DATED 6/3/2018 OF THE DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE.

EXHIBIT P6 TRUE COPY OF THE ORDER NO.EM(4)23070/18/DPI DATED 29.05.2018 OF THE 2ND RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE ORDER DATED G.O.(RT) NO.1310/019/G.EDN.DATED 5/4/2019.

EXHIBIT P8 TRUE COPY OF THE GO(MS) NO.157/2015/G.EDN.DATED 10.06.2015- S.R.O.794/2017 DATED 13/12/2017.

RESPONDENT EXHIBITS

EXHIBIT R5 A TRUE COPY OF THE G.O.(MS).NO.157/2015/G.EDN. DATED 10/06/2015.

EXHIBIT R5 B TRUE COPY OF THE S.R.O.794/2017 DATED 13/12/2017.

 
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