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Sasdasivan vs Manager, Poovachal Rural Housing ...
2024 Latest Caselaw 15303 Ker

Citation : 2024 Latest Caselaw 15303 Ker
Judgement Date : 5 June, 2024

Kerala High Court

Sasdasivan vs Manager, Poovachal Rural Housing ... on 5 June, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                  WP(C) NO. 26790 OF 2014
PETITIONER:

         SASDASIVAN,
         AGED 67 YEARS, S/O GOVINDAN NADIR,
         KIZHAKKUMKARA VEEDU, INDIRA NAGAR,
         PANNIYODE P.O, POOVACHAL,
         THIRUVANANTHAPURAM- 695 575.

         BY ADV
         SRI.SREEKANTH S.NAIR


RESPONDENTS:

    1    MANAGER,
         POOVACHAL RURAL HOUSING CO-OPERATIVE SOCIETY
         LTD.NO.5.355, POOVACHAL P.O,
         THIRUVANANTHAPURAM - 695 575.

    2    ARBITRATOR CUM SPECIAL SALE OFFICER,
         KERALA STATE CO-OPERATIVE HOUSING FEDERATION,
         THIRUVANANTHAPURAM REGIONAL OFFICE, MALLOOR ROAD,
         VACHIYOOR P.O, THIRUVANANTHAPURAM 695 035.


OTHER PRESENT:

         SMT. K.B SONY- GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.26790 OF 2014

                                       2

                 M.A. ABDUL HAKHIM, J.
               --------------------------------
               W.P.(C) No. 26790 of 2014
               --------------------------------
            Dated this the 5th day of June, 2024

                               JUDGMENT

The learned Counsel for the petitioner submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE S.M.K. WP(C) NO.26790 OF 2014

APPENDIX OF WP(C) 26790/2014

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE RECEIPT DATED 11-11- 1999 ISSUED TO THE PETITIONER EXHIBIT P1(A) TRUE COPY OF THE RECEIPT DATED 18-03- 2000 ISSUED TO THE PETITIONER EXHIBIT P1(B) TRUE COPY OF THE RECEIPT DATED 26-07- 2000 ISSUED TO THE PETITIONER EXHIBIT P1(C) TRUE COPY OF THE RECEIPT DATED 09-01- 2001 ISSUED TO THE PETITIONER EXHIBIT P1(D) TRUE COPY OF THE RECEIPT DATED 18-09- 2001 ISSUED TO THE PETITIONER EXHIBIT P1(E) TRUE COPY OF THE RECEIPT DATED 10-01- 2008 ISSUED TO THE PETITIONER EXHIBIT P1(F) TRUE COPY OF THE RECEIPT DATED 06-06- 2009 ISSUED TO THE PETITIONER EXHIBIT P1(G) TRUE COPY OF THE RECEIPT DATED 30-03- 2009 ISSUED TO THE PETITIONER EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE DATED 01-09-2012 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 18-09-2012 SUBMITTED BY THE PETITIONER TO CHIEF MINISTER, MINISTER OF CO- OPERATIVE SOCIETIES, REGISTRAR OF CO- OPERATIVE SOCIETIES AND 2ND RESPONDENT EXHIBIT P3(A) TRUE COPY OF THE RECEIPT DATED 18-09- 2012 ISSUED BY THE POSTAL DEPARTMENT EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 01-09-2014 SUBMITTED TO THE CHIEF MINISTER EXHIBIT P5 TRUE COPY OF THE UNDATED AUCTION SALE NOTICE ISSUED TO THE PETITIONER ON 01- 10-2014 BY THE 2ND RESPONDENT EXHIBIT P5(A) TRUE COPY OF THE UNDATED AUCTION SALE NOTICE ISSUED TO THE PETITIONER ON 01- 10-2014 BY THE 2ND RESPONDENT

 
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