Saidalavi vs Aboobacker
2023 Latest Caselaw 11589 Ker

Citation : 2023 Latest Caselaw 11589 Ker
Judgement Date : 8 November, 2023

Kerala High Court

Saidalavi vs Aboobacker on 8 November, 2023

RSA No.172/2022 1/1

IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
Wednesday, the 8th day of November 2023 / 17th Karthika, 1945
IA.NO.2/2022 IN RSA NO. 172 OF 2022
AS 27/2013 OF II ADDITIONAL DISTRICT COURT,MANJERI
EP. NO.315/2018 IN OS 181/2006 OF MUNSIFF COURT,MANJERI
PETITIONER/APPELLANT:

1. SAIDALAVI, AGED 62 YEARS, S/O. KALLITHODI MUHAMMED, KODIYAMPILAKKAL HOUSE,
KARIPPUR AMSOM AND DESOM, KUMMINIPARAMBU P.O., KONDOTTY TALUK, MALAPPURAM
DISTRICT, PIN - 673638.

RESPONDENTS/RESPONDENTS:

1. ABOOBACKER, S/O. PARAMMAL AMBADI POCKER HAJI, KODIYAMPULAKKAL VEEDU,
KUMMINIPARAMBU P.O., KARIPPUR AMSOM AND DESOM, TIRURANGADI TALUK, MALAPPURAM
DISTRICT, PIN - 673638.

And others

Application praying that in the circumstances stated in the aﬃdavit ﬁled therewith the High
Court be pleased to pass an order staying the operation of the decree and judgment in AS.No.27/2013
of the Additional District Judge-II, Manjeri in OS.No.181/2006 of the Munsiﬀ Court,Manjeri, pending
disposal of this Appeal.

This Application again coming on for orders upon perusing the application and the aﬃdavit
ﬁled in support thereof and this Court's order dated 10.10.2023 and upon hearing the arguments of
M/S.C.M.MOHAMMED IQUABAL, RAIHANATH T.H., P.ABDUL NISHAD, Advocates for the petitioner and
of M/S.G.HARIHARAN, PRAVEEN H., K.S.SMITHA, V.R.SANJEEV KUMAR, GENTLE C.D., Advocates for the
respondent 1, the court passed the following:

ORDER

Interim order shall continue till 08.12.2023.

Sd/-A.BADHARUDEEN,JUDGE

08-11-2023 /True Copy/ Assistant Registrar