Joly Jacob vs Ani.P.N
2023 Latest Caselaw 12999 Ker

Kerala High Court

Joly Jacob vs Ani.P.N on 8 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO. 2386 OF 2022
AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) No.19734/2022
                    OF HIGH COURT OF KERALA
PETITIONER:

         JOLY JACOB
         AGED 61 YEARS, S/O.YACOB, PALACKAPPILLIL HOUSE,
         RAYAMANGALAM, KURUPPAMPADY.P.O., ERNAKULAM.,
         PIN - 683 545.

         BY ADV
              AVANEESH KOYIKKARA


RESPONDENT:

         ANI.P.N
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE REVENUE DIVISIONAL OFFICER,
         MUVATTUPUZHA REVENUE DIVISIONAL OFFICE,
         MUVATTUPUZHA., PIN - 686 673.

         BY ADV
              MABLE C. KURIAN - SENIOR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case.(C) No.2386 of 2022
                               :2:




                           JUDGMENT

Dated this the 8th day of December, 2023

In the light of the Memo filed by the Counsel for the

petitioner, it is evident that the directions contained in the

judgment dated 17.06.2022 in W.P.(C) No.19734 of 2022

stand complied with.

Therefore, the Contempt of Court Case is closed.

Sd/-

N. NAGARESH JUDGE AMR

APPENDIX OF CON.CASE(C) 2386/2022

PETITIONER'S ANNEXURES

Annexure A1 A COPY OF THE DEATH CERTIFICATE OF THE WRIT PETITIONER ISSUED ON 26.10.2022.

Annexure A2 A CERTIFIED COPY OF JUDGMENT IN W.P. (C) NO.19734/2022 DATED 17.06.2022.