Salim M Kabeer vs Punjab National Bank
2022 Latest Caselaw 10284 Ker

WP(C) NO. 27282 OF 2022             1

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
   WEDNESDAY, THE 28TH DAY OF SEPTEMBER 2022 / 6TH ASWINA, 1944
                        WP(C) NO. 27282 OF 2022
PETITIONER/S:

    1     SALIM M KABEER
          AGED 55 YEARS
          S/O M MOHAMMED KABEER, 2F V4,
          SULTHANS HOUSE, PATTOM P.O,
          KESAVADASAPURAM, THIRUVANANTHAPURAM, PIN - 695004
    2     NOUSHAD A
          AGED 45 YEARS
          S/O ABDUL SATHAR,
          ROADARIKATHU HOUSE,
          POOVACHAL P.O, KATTAKADA,
          THIRUVANANTHAPURAM, PIN - 695575
          BY ADV V.A.VINOD


RESPONDENT/S:

          PUNJAB NATIONAL BANK
          REPRESENTED BY ITS BRANCH MANAGER,
          STATUE JUNCTION BRANCH, CPGP TOWERS,
          1ST FLOOR, UPPALAM ROAD,
          THIRUVANANTHAPURAM, PIN - 695001
          BY ADV SHRI.SANTHEEP ANKARATH, SC, PUNJAB NATIONAL BANK


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27282 OF 2022                    2



                                  JUDGMENT

It is submitted by both sides that the loan accounts, which are the subject

matters of this writ petition, have been restructured and nothing survives for

consideration in this writ petition. The writ petition is dismissed.

Sd/-

GOPINATH P.

                                                             JUDGE
   okb/
                                                        //True copy//     P.S. to Judge

APPENDIX OF WP(C) 27282/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LETTER DATED 01.07.2022 ISSUED BY THE RESPONDENT BANK Exhibit P2 TRUE COPY OF THE NOTICE DATED 13.07.2022 ISSUED BY THE RESPONDENT BANK Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE RESPONDENT DATED 20.08.2022