Basanna S/O Mailari vs The Spl.Lao And Anr
2022 Latest Caselaw 10533 Kant

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            IN THE HIGH COURT OF KARNATAKA
                   KALABURAGI BENCH

          DATED THIS THE 7TH DAY OF JULY 2022

                           BEFORE

     THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR

                 MSA No.200085/2019 (LA)

BETWEEN:

Basanna S/o Mailari
Age: 71 years, Occ: Agriculture
R/o Khajikotnur
Tq. & Dist. Kalaburagi
                                                 ... Appellant

(By Smt. Anita M. Reddy and
    Smt. Lakshmi G.E., Advocates - Absent)

AND:

1.     The Special LAO, Kalaburagi
       For M & MIP, Room No.7
       Mini Vidhan Soudha
       Kalaburagi - 585 102.

2.     The Deputy Commissioner
       Kalaburagi.
                                          ... Respondents

      This Miscellaneous Second Appeal is filed under Section
54 of the Land Acquisition Act.

      This appeal coming on for orders this day, the Court
delivered the following:-
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                         JUDGMENT

Inspite of granting sufficient opportunities, the office

objections are not complied with. Hence, the appeal stands

dismissed for non-compliance of office objections.

Sd/-

JUDGE LG