Abhishek Kumar Singh vs Annu Kumari
2025 Latest Caselaw 7028 Jhar

Jharkhand High Court

Abhishek Kumar Singh vs Annu Kumari on 19 November, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                        IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                         F.A No.40 of 2023
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Abhishek Kumar Singh ....... ... Appellant Versus Annu Kumari ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. P.S Dayal, Advocate Mr. Vikas Kumar, Advocate Mr. Parambir Singh Bajaj, Advocate For the Respondent : Mr. Satyanshu Shubham, Advocate

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th Order No.12/Dated: 19 November, 2025

1. We have heard the learned counsel appearing for the parties.

2. Hearing concluded.

3. Judgment reserved.;

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Dated: 19/11/2025 Sudhir