Babloo Ram vs Pawan Kumar And Others
2025 Latest Caselaw 1022 Jhar

Jharkhand High Court

Babloo Ram vs Pawan Kumar And Others on 21 July, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  F. A. No. 101 of 2025

                     Babloo Ram                             ...      ...     Appellant
                                     Versus
                  Pawan Kumar and Others          ...       ...      Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Ankit Apurva, Advocate

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02/21.07.2025

1. This first appeal has been filed against the judgment dated 10.01.2025 in Probate Case No. 11 of 2015, wherein the said Probate Case has been allowed.

2. Learned counsel for the appellant seeks permission to convert this First Appeal into a Miscellaneous Appeal.

3. Needful be done by the appellant within a period of 4 weeks. Office to undertaken fresh stamp reporting and proceed as per law.

(Anubha Rawat Choudhary, J.) Rakesh/-