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The Union Of India & Ors vs Budhdeo Singh
2024 Latest Caselaw 9005 Jhar

Citation : 2024 Latest Caselaw 9005 Jhar
Judgement Date : 5 September, 2024

Jharkhand High Court

The Union Of India & Ors vs Budhdeo Singh on 5 September, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              L.P.A. No. 335 of 2021
                                        ----

The Union of India & Ors ... ... Appellants Versus Budhdeo Singh ... ... Respondent

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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellants : Mr. Anil Kumar, ASGI Mr. Ravi Prakash, CGC For the Respondent : Mr. Rupesh Singh, Advocate

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th Order No. 11 : Dated 5 September, 2024 Sujit Narayan Prasad, ACJ:

1. Heard learned counsel for the parties.

2. The judgment is reserved.

(Sujit Narayan Prasad, A.C.J.)

(Arun Kumar Rai, J.) Alankar/

 
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