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Chitamani Malakar And Another vs The State Of Jharkhand And Another --- ...
2023 Latest Caselaw 4344 Jhar

Citation : 2023 Latest Caselaw 4344 Jhar
Judgement Date : 30 November, 2023

Jharkhand High Court

Chitamani Malakar And Another vs The State Of Jharkhand And Another --- ... on 30 November, 2023

Author: Ambuj Nath

Bench: Ambuj Nath

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  Cr. Revision No. 244 of 2016

             Chitamani Malakar and another           ---         --- Petitioners
                                              Versus
              The State of Jharkhand and another     ---         --- Opp. Parties
                                                    ---

CORAM: Hon'ble Mr. Justice Ambuj Nath

---

For the Petitioners: Mr. Tarun Kr. No. 1, Advocate For the O.P-State: Mr. Abhay Kr. Tiwari, A.P.P.

---

12 / 30.11.2023 Learned counsel for the petitioners seeks two weeks' time to file supplementary affidavit to bring the judgment passed in G.R. No. 4000/2013 on record.

Prayer is allowed.

List this case after two weeks.

(Ambuj Nath, J)

Ranjeet/ Uploaded

 
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