Citation : 2022 Latest Caselaw 2519 Jhar
Judgement Date : 7 July, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No.358 of 2019
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Bhusan Mandal & Others ... Appellants
-versus-
Chintamoni Mandal & Others ... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN
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For the Appellant: Mr. Ashutosh Prasad Joshi, Advocate For the Respondents:
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4/ 07.07.2022 Judgment and decree be sent to the Court below for necessary correction.
So far as rest of the defects pointed out by the Office are concerned, same should be removed within two weeks, failing which this appeal shall stand rejected without further reference to a Bench.
(Ananda Sen, J.) Kumar/Cp-02
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