Praveen Kumar Jain vs Union Of India
2026 Latest Caselaw 815 J&K

Citation : 2026 Latest Caselaw 815 J&K
Judgement Date : 16 February, 2026

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Jammu & Kashmir High Court

Praveen Kumar Jain vs Union Of India on 16 February, 2026

                                                                         Sr. No. 10


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CRM(M) No. 593/2021


Praveen Kumar Jain                              ..... Petitioner(s)/ Appellant(s)


q
                      Through: Mr. Varut Kumar Gupta, Advocate
                 vs
Union of India                                              ..... Respondent(s)
                      Through: None
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

16.02.2026

01. None for the respondent.

02. Await appearance.

01. List for final consideration on 27.03.2026.

(Rajesh Sekhri) Judge

Jammu 16.02.2026 Riya Kochhar

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