Girja Koul vs Farooq Ahmed Lone
2026 Latest Caselaw 700 J&K

Jammu & Kashmir High Court

Girja Koul vs Farooq Ahmed Lone on 12 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                  Serial No. 133

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU


CPSW No. 564/2018 in
[SWP No. 363/2018]
c/w
SWP No. 363/2018
WP(C) No. 2199/2023
WP(C) No. 2200/2023

Girja Koul
                                                         .....Petitioner

                   Through: Mr. P.N. Goja, Sr. Advocate with
                            Mr. Abhinav Jamwal, Advocate

              Vs

Farooq Ahmed Lone, Secy. Social Welfare Deptt. & Ors.


                                                       .....Respondents

                   Through: Mr. Nirmal Kotwal, Advocate vice
                            Mr. Ravinder Gupta, AAG

CORAM:       HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                            ORDER

(12.02.2026)

01. The matter is taken up out of turn at the request of learned

Senior Counsel appearing for the petitioner.

02. List for consideration on 24.02.2026.

(SANJAY DHAR) JUDGE JAMMU 12.02.2026 SUNIL