Jagdev Singh And Ors vs Ut Of J&K And Anr
2026 Latest Caselaw 2011 J&K

Jammu & Kashmir High Court

Jagdev Singh And Ors vs Ut Of J&K And Anr on 7 April, 2026

                                                                            Sr. No. 75


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

    WP(C) No. 72/2022


Jagdev Singh and Ors.                                ..... Petitioner(s)/Appellant(s)


                         Through: Mr. Navyug Sethi, Advocate vice
q
                                  Mr. Sunil Sethi, Sr. Advocate.
                   vs
UT of J&K and Anr.                                                ..... Respondent(s)


                         Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                      ORDER

07.04.2026

01. Matter is taken out of turn on the request of learned counsel for the petitioners.

02. The present criminal writ petition has been styled as WP(C). Registry to take note and list this case after re-categorisation.

03. List on 08.05.2026.

(Rajesh Sekhri) Judge

Jammu 07.04.2026 Sushant