Bodh Raj vs Jeet Singh
2025 Latest Caselaw 2448 J&K

Jammu & Kashmir High Court

Bodh Raj vs Jeet Singh on 18 October, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                    Serial No. 60


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:- CM(M) No.288/2025

Bodh Raj
                                                 ..... Petitioner(s)

                Through: Mr. Rahul Sharma, Advocate

              Vs

Jeet Singh
                                                   .....Respondent(s)

                Through:

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                              ORDER

(18.10.2025)

1. Issue notice to the respondent, subject to the petitioner

taking necessary steps within a week's time.

2. In the meanwhile, it is directed that learned trial Court

shall not pronounce the final judgment in the case titled

'Jeet Singh Vs Bodh Raj', pending before the said Court.

3. List on 02.12.2025.

(SANJAY DHAR) JUDGE JAMMU 18.10.2025 Sneha