Bhawna Gupta vs Rahul Gupta Registrar
2025 Latest Caselaw 2356 J&K

Jammu & Kashmir High Court

Bhawna Gupta vs Rahul Gupta Registrar on 14 October, 2025

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                               Sr. No. 65
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                                    CCP(S) No. 133/2024


Bhawna Gupta                                   .... Petitioner/Appellant(s)

                        Through:-   Mr. Ayushman Kotwal, Advocate

                  V/s

Rahul Gupta Registrar                                   .....Respondent(s)
University of Jammu & Ors.

                        Through:-   Mr. Ajay Abrol, Advocate
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

14.10.2025

1. Learned counsel for the respondents submits that order/judgment

sought to be enforced has been stayed by the Division Bench in

LPA. He is directed to produce the stay order, if any, before the

next date of hearing.

2. List on 26.12.2025.

(Vinod Chatterji Koul) Judge

Jammu:

14.10.2025 Amit