Raja Banoo And Anr vs Nalin Prabhat
2025 Latest Caselaw 1840 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Raja Banoo And Anr vs Nalin Prabhat on 27 October, 2025

                                                                         Sr. No.98

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                          (THROUGH VC FROM JAMMU)

CCP(S) No. 412/2024


Raja banoo and Anr.                                .....Appellant(s)/Petitioner(s)
                        Through: Mr. M. A. Wani, Advocate.
q




                  vs
Nalin Prabhat                                                 ..... Respondent(s)
                        Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

27.10.2025

LPA is stated to have been filed against judgment sought to be enforced in

the present petition.

Consideration of the present petition, as such is deferred.

List on 15.12.2025.

(Rajesh Sekhri) Judge

Jammu 27.10.2025 Sushant