Manzoor Ahmad Wani vs Ayaz Ahmad Raina And Anr
2025 Latest Caselaw 62 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Wani vs Ayaz Ahmad Raina And Anr on 6 May, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                11
                                                Regular

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                                            CM(M) 96/2024
                                                            CM(1717/2024)
                                                            CM(2123/2024)
Manzoor Ahmad Wani
                                                     ..... Petitioner (s)

                        Through:     Mr. Aswad Attar, Advocate.

                     V/s

Ayaz Ahmad Raina and Anr.
                                                ..... Respondent(s)
                        Through:     Mr. Rizwan ul Zaman, Advocate.
Coram:
             Hon'ble Mr. Justice Sanjay Dhar, Judge

                                 ORDER

06-05-2025

Heard learned counsel for the parties.

Reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 06-05-2025 Sarvar