Citation : 2025 Latest Caselaw 44 J&K
Judgement Date : 2 May, 2025
Serial No. 63
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 73/2014
IA No. 77/2014
c/w
CRMC No. 199/2013
IA No. 244/2013
CRMC No. 200/2013
CRMC No. 210/2013
CRM(M) No. 681/2023
Harpreet Singh and others .....Appellant(s)/Petitioner(s)
Through: Mr. P. N. Raina, Sr. Advocate with
Mr. Ajaz Choudhary, Advocate.
vs
State of J&K and others ..... Respondent(s)
Through: Ms. Priyanka Bhat, Advocate vice
Ms. Monika Kohli, Sr. AAG.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
02.05.2025
1. Heard learned counsel for the parties.
2. Reserved for judgment.
(RAJNESH OSWAL) JUDGE
Jammu 02.05.2025 Sahil Padha
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