Sanjeev Thapa vs A. K. Angurana And Another
2025 Latest Caselaw 42 J&K

Jammu & Kashmir High Court

Sanjeev Thapa vs A. K. Angurana And Another on 2 May, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                      Serial No. 9

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CPSW No. 89/2008 in
           SWP No. 752/2005

           Sanjeev Thapa                                           .....Appellant(s)/Petitioner(s)


                                          Through: Mr. Nitin Bhasin, Advocate.
                                    vs
           A. K. Angurana and another                                        ..... Respondent(s)
                                          Through: Ms. Priyanka Bhat, Advocate vice
                                                   Ms. Monika Kohli, Sr. AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

02.05.2025

1. Last and final opportunity is granted to the respondents to file

compliance report in respect of un-complied directions contained in

the judgment. Let the needful be done by or before the next date of

hearing.

2. List on 30.05.2025.

(RAJNESH OSWAL) JUDGE

Jammu 02.05.2025 Sahil Padha