Bharti Tickoo vs Union Territory Of J&K And Others
2025 Latest Caselaw 122 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Bharti Tickoo vs Union Territory Of J&K And Others on 9 May, 2025

                                                    Serial No. 105
                                              SUPPLEMENTARY CAUSE LIST-IV

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                        WP(C) 998/2025
                        CM (2628/2025)
Bharti Tickoo.                                       ...Petitioner(s)

Through: Mr. Arif Sikander, Advocate.

                                Vs.

Union Territory of J&K and Others.                ...Respondent(s)

Through: Mr. Mohsin S. Qadri, Sr. AAG with
         Ms. Nadiya Abdullah, Assisting Counsel.

CORAM:
           Hon'ble Mr. Justice Wasim Sadiq Nargal, Judge.
                             ORDER

09.05.2025

01. The learned counsel for the respondents seeks some

time to assist this Court in the matter, in which a detailed

order has already been passed by this Court on 6th May,

2026.

02. Prayer allowed.

03. List this case on 13th May 2025.

04. Learned counsel for the parties shall provide the

brief synopsis and judgments relied upon on the next date of

hearing.

(Wasim Sadiq Nargal) Judge SRINAGAR:

09.05.20251 "SHAMIM DAR"