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United India Insurance Co. Ltd vs Respondent(S)
2024 Latest Caselaw 2138 j&K

Citation : 2024 Latest Caselaw 2138 j&K
Judgement Date : 15 October, 2024

Jammu & Kashmir High Court

United India Insurance Co. Ltd vs Respondent(S) on 15 October, 2024

                                                              Sr. No.43
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
MA No. 98/2013
CM No. 3064/2022
CM No. 1180/2022
IA No. 139/2013
c/w
MA No. 94/2013

United India Insurance Co. Ltd.                ..... Appellant(s)/Petitioner(s)

                      Through: Mr. Ravinder Sharma, Advocate
                 Vs

                                               ..... Respondent(s)
Fatima Begum & Ors.
                      Through: Mr. K. S. Johal, Sr. Advocate with
                               Mr. Supreet Singh Johal, Advocate
                               Mr. Narinder Kumar Attri, Advocate

Coram:     HON'BLE MR. JUSTICE MOHD. YOUSUF WANI, JUDGE

                                   ORDER

15.10.2024

1. Heard.

2. Reserved for judgment.

(A (Mohd. Yousuf Wani) Judge

Jammu 15.10.2024 Meenakshi

 
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