Sushma Sharma & Ors vs Union Of India & Ors
2024 Latest Caselaw 2135 j&K

Jammu & Kashmir High Court

Sushma Sharma & Ors vs Union Of India & Ors on 15 October, 2024

                                                                       Serial No. 02


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-            SWP No. 9900009/2005

              Sushma Sharma & Ors.                                      .....Petitioner(s)


                                          Through: Mr. Anuj Deewan Raina, Advocate.

                                     Vs

              Union of India & Ors.
                                                                     ..... Respondent(s)

                                          Through: Mr. Anishwar Chatterji Koul, CGSC.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                    ORDER

(15.10.2024)

01. Heard.

02. Reserved for judgment. .

(M A CHOWDHARY) JUDGE JAMMU 15.10.2024 Bunty