Sunil Kumar vs The Union Of India And Others
2023 Latest Caselaw 376 j&K

Citation : 2023 Latest Caselaw 376 j&K
Judgement Date : 24 February, 2023

Jammu & Kashmir High Court

Sunil Kumar vs The Union Of India And Others on 24 February, 2023

                                                                      Sr. No. 35

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                                   LPA No. 13/2020

Sunil Kumar                                                      .....Appellant(s)
                      Through: Mr. Muzzaffar Ali Shah, Advocate

                 Vs

The Union of India and others                                  ..... Respondent(s)

                      Through: Mr. Sandeep Gupta, CGSC

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                        ORDER

Heard learned counsel for the parties.

Reserved for judgment.



                            (Puneet Gupta)                (Sanjeev Kumar)
                                   Judge                          Judge
Jammu
24.02.2023
Shammi

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