Rajinder Nath Raina vs State Of J & K
2023 Latest Caselaw 344 j&K

Citation : 2023 Latest Caselaw 344 j&K
Judgement Date : 22 February, 2023

Jammu & Kashmir High Court

Rajinder Nath Raina vs State Of J & K on 22 February, 2023

                                                                    Sr.No. 65


                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                  CRA No. 44/2016
                                                  CrlM No. 490/2019
                                                  CrlM No. 791/2022

Rajinder Nath Raina                                        ....Petitioner/Appellant(s)

                    Through :- Mr. C S Azad, Advocate
          V/s

State of J & K                                                     ....Respondent(s)

                    Through :- None
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                   ORDER

22.02.2023

Impugned judgment is stated to be passed by me, while presiding over

the trial court.

List before some other Bench on 09.03.2023.

(MA Chowdhary) Judge

Jammu:

22.02.2023 Manan

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