United India Insurance Co. Ltd vs Kalyan Singh And Anr
2023 Latest Caselaw 263 j&K

                                                                       Sr. No. 3


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                        MA No. 220/2008


United India Insurance Co. Ltd.                    .....Appellant(s)/Petitioner(s)
                         Through: Mr. Dinesh Singh Chouhan, Advocate and
q
                                  Ms. Damini Singh Chouhan, Advocate
                   vs
Kalyan Singh and anr.                                        ..... Respondent(s)
                         Through: None


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                      ORDER

Despite service, nobody has appeared on behalf of the respondents.

They are set ex parte.

Heard learned counsel for the appellant.

Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 10.02.2023 Neha