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Moti Lal Nehru vs P. K. Pole (Revenue Department)
2022 Latest Caselaw 1803 j&K/2

Citation : 2022 Latest Caselaw 1803 j&K/2
Judgement Date : 19 October, 2022

Jammu & Kashmir High Court - Srinagar Bench
Moti Lal Nehru vs P. K. Pole (Revenue Department) on 19 October, 2022
                                                                 S. No. 22
                                                                 Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                                     CCP(S) 398/2022

    MOTI LAL NEHRU                                           ...Petitioner(s)

   Through: Mr. M. A. Wani, Adv.

                                          Vs
   P. K. POLE (REVENUE DEPARTMENT)                            ...Respondent(s)

   Through: Mr. F. A. Bhat, AAG vice
            Mr. Sheikh Mushtaq, AAG
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                       ORDER

19.10.2022

Mr. F. A. Bhat, learned AAG appearing vice Mr. Sheikh Mushtaq,

learned arguing counsel appearing for the respondents seeks and is granted

four weeks' time as last and final opportunity for filing statement of facts

strictly in conformity with the judgment dated 30.09.2021.

List on 25.11.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 19.10.2022 AAMIR

 
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