State Of J&K vs Bhumesh Sharma
2022 Latest Caselaw 1393 j&K

                                                                                       Sr. No. 66

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                    LPASW No. 183/2017
                                                                    CM No. 8530/2019
                                                                    IA No. 1/2017

           State of J&K                                               ....Petitioner(s)/Appellant(s)

                                   Through :- Mr. Amit Gupta, AAG
                          V/s
           Bhumesh Sharma                                                       ....Respondent(s)

                                  Through :-   Mr. Jagpaul Singh, Advocate vice
                                               Mr. Z.A. Shah, Sr. Advocate

                               HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
           Coram:
                               HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                     ORDER

06.10.2022

Mr. Amit Gupta, learned AAG has produced the record.

Heard learned counsel for the parties.

Reserved for judgment.

(Sindhu Sharma) (Tashi Rabstan) Judge Judge Jammu:

06.10.2022 Pawan Angotra

PAWAN ANGOTRA 2022.10.07 14:37 I attest to the accuracy and integrity of this document