Mehraj Ud Din Dar vs Ut Of J&K And Anr
2022 Latest Caselaw 628 j&K/2

Citation : 2022 Latest Caselaw 628 j&K/2
Judgement Date : 18 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Mehraj Ud Din Dar vs Ut Of J&K And Anr on 18 May, 2022

                                                      S. No. 76
                                                      Final hearing Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          WP(Crl) No. 128/2021

Mehraj ud din Dar                                            .....Petitioner(s)

                           Through:       Mr. Mohammad Hussain, Adv.
          V/s
UT of J&K and anr.                                           ..... Respondent(s)

                           Through:       Mr. Illyas Laway, GA.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

18.05.2022 Detention record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 18.05.2022 "Aasif"

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