Raghubir Singh vs Defence Secretary Th. Ministry Of
2022 Latest Caselaw 2014 j&K

Citation : 2022 Latest Caselaw 2014 j&K
Judgement Date : 19 December, 2022

Jammu & Kashmir High Court

Raghubir Singh vs Defence Secretary Th. Ministry Of on 19 December, 2022

                                                               Sr. No. 26


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU

                                                  WP(C) No. 1246/2022
                                                  CM No. 3626/2022

Raghubir Singh                                   .....Appellant(s)/Petitioner(s)
                      Through: Mr. Pranav Kohli, Sr. Advocate with
                               Mr. Ravi Abrol, Advocate
                 Vs

Defence Secretary Th. Ministry of                          ..... Respondent(s)
Defence New Delhi and ors.

                      Through: Mr. Vishal Sharma, DSGI

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                        ORDER

Heard.

Reserved for judgment.

(Puneet Gupta) (Rajnesh Oswal) Judge Judge Jammu 19.12.2022 Neha

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