Dr. Bachan Lal And Others vs Dr. Raiz Farooq And Others
2021 Latest Caselaw 1631 j&K

                                                                                  Sr. No. 126

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT JAMMU


                                                               CPOWP No. 137/2017
                                                               CM No. 1554/2019[1/2019]


              Dr. Bachan Lal and others                             .....Appellant(s)/Petitioner(s)

                                          Through: Mr. Rahul Pant, Sr. Advocate with
                                                   Mr. Anirudh Sharma, Advocate

                                     Vs

              Dr. Raiz Farooq and others                                      ..... Respondent(s)

                                          Through: Mr. Amit Gupta, Advocate

              Coram:           HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                      ORDER

07.12.2021

Learned counsel for the respondents states that in compliance to

the judgement and order passed by this Court, the matter is being considered

and is to be taken up before the appropriate Committee and the meeting of

the said Committee is scheduled to be held on 18.12.2021.

List again on 29.12.2021.

Meanwhile, respondents shall ensure that the judgment and order

is complied with in its letter and spirit.

(Dhiraj Singh Thakur) Judge Jammu 07.12.2021 Muneesh

MUNEESH SHARMA 2021.12.09 16:38 I attest to the accuracy and integrity of this document