Rakesh Kumar vs State Of H.P. & Others
2023 Latest Caselaw 18269 HP

Himachal Pradesh High Court

Rakesh Kumar vs State Of H.P. & Others on 22 November, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                                  Execution Petition No.275 of 2023
                                                                  Decided on: 22.11.2023
    Rakesh Kumar                                                               .... Petitioner
                                                 Versus




                                                                                  .
    State of H.P. & others                                                 .... Respondents





    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge
    The Hon'ble Mr. Justice Sandeep Sharma, Judge
    Whether approved for reporting1 :





    For the Petitioner:                 Mr. Arun Kaushal, Advocate, vice Mr. A.K.
                                        Gupta, Advocate.
    For Respondents:                    Mr. Anup Rattan, Advocate General with




                                                      of
                                        Mr.    Ramakant    Sharma,     Additional
                                        Advocate General.
    Vivek Singh Thakur, J (oral)

rt Reply to the petition stands filed. Alongwith the reply

copy of Office order dated 21.08.2023 has been placed on record,

whereby claim of the petitioner has been considered by the

concerned authority in implementation of order dated

25.5.2023 passed in CWP No.3143 of 2023 and consideration order

has been passed.

2. In view of the above, present petition is closed and

disposed of with liberty to the petitioner to avail appropriate remedy

including revival of the present petition if anything else survives to

be adjudicated and redressed. Pending applications, if any, also

stand disposed of.

                                                                  (Vivek Singh Thakur)
                                                                         Judge

                                                                  (Sandeep Sharma)
    November 22, 2023                                                 Judge
        (shankar)

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