Surat Ram Thakur vs Sandeep Sood & Another
2023 Latest Caselaw 2000 HP

                                                  1



    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                      COPC No. 11 of 2023
                                      Date of Decision: March 7, 2023




                                                                             .
    Surat Ram Thakur                                                              ...Petitioner.





                                               Versus
    Sandeep Sood & another                                                    ..Respondents.





    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    Whether approved for reporting?1
    For the Petitioner:               Mr.Tanuj Thakur, Advocate.





    For the Respondents:              Mr.Naresh K. Sharma, Advocate.

    Vivek Singh Thakur, J (Oral)

Learned counsel for the respondents has placed on

record Office Order dated 31.01.2023 issued by Funds Branch of

CSK Himachal Pradesh Krishi Vishvavidyalaya, Palampur,

whereby judgment dated 02.09.2022 passed by Coordinate

Bench of this Court, in CWPOA No.6113 of 2020, titled as Suresh

Chander Negi & others alongwith connected matters, has been

implemented, subject to certain conditions and also subject to

final outcome of LPAs filed yesterday before this High Court.

2. In view of above, nothing survives to be adjudicated

in present petition. Therefore, petition is closed and disposed of,

so also pending application(s), if any.

(Vivek Singh Thakur), Judge.

March 7, 2023 (Purohit)

1 Whether reporters of the local papers may be allowed to see the judgment?