Mubarak Ali vs Abhishek Jain And Others
2023 Latest Caselaw 18921 HP

Himachal Pradesh High Court

Mubarak Ali vs Abhishek Jain And Others on 5 December, 2023

                                                    1




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                              COPC No.379 of 2023
                                              Date of Decision : 05.12.2023




                                                                                .
    Mubarak Ali                                                          ...... Petitioner





                                     Versus
    Abhishek Jain and others                                             ......Respondents

    Coram:





    The Hon'ble Mr. Justice Bipin Chander Negi, Judge
                                     1
    Whether approved for reporting? No




                                                   of
    For the petitioner         :     Mr. Subhash Chander, Advocate.
    For the respondents :            Mr. Anup Rattan, Advocate General with
                                     Mr. Y.P.S. Dhaulta, Additional Advocate
                       rt            General.

    Bipin Chander Negi, Judge (oral)

In pursuance to judgment dated 28.08.2023, passed in CWP

No.5828 of 2023, titled Mubarak Ali vs. State of H.P. and others,

learned Additional Advocate General has placed on record Office

Order dated 04.12.2023. The same is taken on record. Copy whereof

has been supplied to learned counsel for the petitioner.

2. In view of aforesaid, present petition is disposed of, so also,

pending miscellaneous application(s), if any.

                                                               ( Bipin Chander Negi)
    December 05, 2023 (KS)                                             Judge




    1      Whether reporters of Local Papers may be allowed to see the judgment?