Citation : 2022 Latest Caselaw 8433 HP
Judgement Date : 12 October, 2022
Babu Ram vs. HPSEBL & Ors.
.
CWP No. 3421 of 2019.
12.10.2022 Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. T. S. Chauhan, Advocate, for the respondents.
Arguments heard. Judgment reserved.
r to (Satyen Vaidya) Judge.
12th October, 2022. (jai)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!