Sh. Surat Singh vs State Of Himachal Pradesh And ...
2022 Latest Caselaw 9390 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                            CWP No. 7941 of 2022
                            Decided on: 16th November, 2022




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    ____________________________________________________





    Sh. Surat Singh                             ....Petitioner.
                       Versus





    State of Himachal Pradesh and others   ...Respondents.
    _____________________________________________________
    Coram
    Hon'ble Mr. Justice A.A. Sayed, Chief Justice





    Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge
    1
        Whether approved for reporting?

    For the petitioner:                        Mr. A.K Gupta, Advocate.


    For the respondents:                       Mr. Adarsh K Sharma, Additional
                                               Advocate General.


    A.A. Sayed, Chief Justice (oral)

The petitioner is seeking enrollment as Home Guard.

The learned counsel for the petitioner has placed reliance upon a

judgment of the learned Single Judge passed in CWP No. 3628 of

2020 (Inder Singh vs. State of H.P & Others), decided on

05.01.2021. The learned counsel for the petitioner states that the

petitioner would be content if the case of the petitioner is considered

in light of the aforesaid judgment.

2. In view of the above and without going into the merits of

the case, the writ petition is disposed of with a direction to the

Whether reporters of Local Papers may be allowed to see the judgment?

respondents to consider the case of the petitioner in light of the

aforesaid judgment of the learned Single Judge.

.

3. Pending applications, if any, also to stand disposed of

accordingly.

                                                      (A.A. Sayed)
                                                      Chief Justice




    November 16, 2022
    (priti)
                  r          to                 (Jyotsna Rewal Dua)
                                                       Judge