Mehar Chand vs Himachal Road Transport ...
2021 Latest Caselaw 3237 HP

                                                  1


        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                Ex. Pet No.224 of 2021 in
                                CWP No.5202 of 2020
                                Decided on: 26h July 2021




                                                                         .
    ____________________________________________________________





    Mehar Chand
                                                    .....petitioner





                                              Versus

    Himachal Road Transport Corporation and others
                                                 .......respondents
    _____________________________________________________________




    Coram

    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge

    The Hon'ble Mr. Justice Satyen Vaidya, Judge

    1
     Whether approved for reporting? No
    ______________________________________________________
    For the petitioner    :    Mr. H.R. Bhardwaj, Advocate



    For the respondents              :        Ms. Shubh Mahajan, Advocate.




    Tarlok Singh Chauhan, Judge (Oral)

Learned counsel for the respondents under

instructions states that the entire benefits in terms of

judgment dated 13th November, 2020 rendered by this Court

in CWP No.5202 of 2020, titled Mehar Chand Vs. HRTC and

others have been granted in favour of the petitioner. His

Whether reporters of Local Papers may be allowed to see the judgment?

statement is taken on record.

In view of above, the instant petition is disposed of

as fully satisfied. However, it is made clear that in case the

.

petitioner is still any subsisting grievances, he is always at

liberty to approach this Court, by reviving the execution

petition, for redressal of his grievance(s).

                                            (Tarlok Singh Chauhan)
                                                   Judge

                                                 (Satyen Vaidya)

    July 26, 2021                                    Judge
      (tarun/gourav)