Citation : 2021 Latest Caselaw 766 HP
Judgement Date : 29 January, 2021
Cr.MMO No.42 of 2021
.
29.01.2021 Present: Mr. Rajesh Kumar Sharma, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General with Ms. Seema Sharma & Mr. Narinder Thakur, Dy. A.Gs. and Mr. Manoj Bagga Asstt. A.G., for respondent No.1/ State.
Mr. Vishal Verma, Advocate, for respondent No.2.
Today, statements of complainant, Shri Gulshan Kumar (respondent
No.2) and accused, Parveen Kumar (petitioner ), were recorded and taken
on record.
Arguments heard. Judgment reserved.
(Anoop Chitkara) January 29, 2021 (KS) Vacation Judge
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