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CRMPM/54/2021
2021 Latest Caselaw 678 HP

Citation : 2021 Latest Caselaw 678 HP
Judgement Date : 27 January, 2021

Himachal Pradesh High Court

CRMPM/54/2021 on 27 January, 2021

Bench: Anoop Chitkara

Cr. MP (M) No.54 of 2021

27.01.2021 Present: Mr. Naveen Kumar Bhardwaj, Advocate, for the petitioner.

.

Mr. Sudhir Bhatnagar, Additional Advocate General with Ms. Seema Sharma, Deputy Advocate General, with Mr. Shriyek Sharda, Senior Assistant Advocate

General and Mr. Manoj Bagga, Assistant Advocate General, for the respondent-State.

(Through Video Conferencing)

Arguments heard. Judgment reserved.

27th January, 2021 (Anoop Chitkara), (CS/Bhardwaj) Vacation Judge

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