Shri Tarun Kapoor vs Unknown
2021 Latest Caselaw 5948 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                ON THE 30th DAY OF DECEMBER, 2021

                             BEFORE




                                                       .
           HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                CIVIL ORIGINAL PETITION CONTEMPT
                      (TRIBUNAL) NO. 281/2020





    BETWEEN:

    1.     SHRI. SANTOSH KUMAR,
           S/O SHRI NIHAL SINGH THAKUR,
           R/O VILLAGE GAGAL, POST OFFICE GAGAL,





           TEHSIL BALH, DISTRICT MANDI, H.P.,
           PRESENTLY WORKING AS FOREST GUARD,
           SHIMLA CATCHMENT AREA KUFRI, SHIMLA.
    2      SMT. ARCHANA THAKUR,
           WIFE OF SHRI VIKRANT SINGH,

           VPO LARDRAUR, TEHSIL BHORANJ,

           DISTRICT HAMIRPUR,
           PRESENTLY WORKING AS FOREST GUARD
           IN THE OFFICE OF CHIEF CONSERVATOR OF FORREST
            (FOREST PROTECTION AND FOREST CONVERSATION),
           BILASPUR, H.P.


    3      SHRI MOHIT GAUTAM,
           SON OF SHRI SULAKSHAN GAUTAM,
           R/O VILLAGE CHARAWAG,
           P.O. BAGPASHOG, TEHSIL PACHHAD,




           DISTRICT SIRMOUR,
           PRESENTLY WORKING AS FORREST GUARD





           AT SALOGRA BEET, SOLAN RANGE DIVISION,
           SOLAN, H.P.
    4      MS. PREETI BHATIA,





            D/O SHRI RATTAN LAL BHATIA,
           R/O VILLAGE TIPRA, P.O. NARAG,
           TEHSIL PACHHAD, DISTRICT SIMROUR,
           PRESENTLY WORKING AS FOREST GUARD
           IN RAJGARH FOREST DIVISION,
           DISTRICT SIRMOUR, H.P.
    5      SHRI PRAVEEN THAKUR,
           S/O SHRI INDER SINGH THAKUR,
           VILLAGE TIKKAR, P.0. NAINA TIKKAR, T
           TEHSIL PACHHAD, DISTRICT SIRMOUR,
           H.P., PRESENTLY WORKING AS FOREST GUARD
           AT NARAG FOREST RANGE RAJGARH
           FOREST DIVISION OFFICE, RAJGARH, H.P.
    6      MS. SHALINI NEGI,




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          WIFE OF SHRI VISHAL NEGI,
          VPO NAGWAIN, DISTRICT MANDI,
          PRESENTLY WORKING AT BHIUN BEET,
          HURLA FOREST RANGE DIVISION
          PARWARTI, DISTRICT KULLU, H.P.
    7     SHRI SUNIL KUMAR,
           S/O SHRI BIRBAL SINGH THAKUR,




                                                       .
          R/O VILLAGE KHAROH, P.O. SADHOT,





          TEHSIL SARKAGHAT, DISTRICT MANDI,
          PRESENTLY WORKING AS FOREST GUARD
          AT KAMLAH FOREST RANGE





          GADHIDHAR BEET JOGINDER NAGAR
          DIVISION MANDI, H.P.
    8     SHRI NEHAR SINGH,
          SON OF LATE SHRI ROSHAN LAL,
          VILLAGE KHALWAN, P.O. PUJARLI NO. 3,





          TEHSIL ROHRU, DISTRICT SHIMLA,
          PRESENTLY WORKING AS FOREST GUARD
          AT MASHOBRA FOREST RANGE
          DIVISION SHIMLA, H.P.
    9     SHRI SUNDEEP KUMAR,

          SON OF SHRI SHYAM SINGH,

          VILLAGE GARA, P.O. DELGI,
          TEHSIL KANDAGHAT, DISTRICT SOLAN,
          H.O, PRESENTLY WORKING AS FOREST GUARD
          AT GAURA BEET, GAURA FOREST BLOCK
          IN FOREST RANGE CHIL FOREST DIVISION,


          SHIMLA, H.P.
    10    SHRI SUMIT,
          SON OF SHRI RATTI RAM,
          VILLAGE BHATWAR, P.O. KANDO,




          TEHSIL SHILLAI, DISTRICT SIRMOUR, H.P.
          PRESENTLY WORKING AS FOREST GUARD





          AT BAROG BEET, DHARAMPUR RANGE,
          FOREST DIVISION, SOLAN, H.P.





    (BY SH. NIMISH GUPTA, ADVOCATE)

    AND

    1.    SHRI TARUN KAPOOR,
          ADDITIONAL CHIEF SECRETARY (FOREST)
          TO THE GOVERNMENT OF HIMACHAL PRADESH
          SHIMLA- 171002.
    2.    SHRI G.S. GORAYA,
          PRINCIPAL CHIEF CONSERVATOR OF FOREST (HOFF),
          HIMACHAL PRADESH, SHIMLA.
                                      ...RESPONDENTS




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    (BY SH. ASHOK SHARMA, A.G. WITH
    MR. RAJINDER DOGRA, SR. ADDL. A.G.
    & MR. VINOD THAKUR, ADDL.A.G.)
    ___________________________________________________________________

                    This petition coming on for admission before notice this




                                                                   .

    day, the court passed the following:

                    ORDER

Learned counsel for the petitioner states that the instant

petition has been rendered infructuous with efflux of time, more

particularly, in view of the judgment rendered by this Court in CWPOA

No. 3187/2020, titled as Sandeep Kumar and Ors. vs. State of

H.P. & ors.,, dated 5.7.2021, whereby directions have been given to

the competent authority to consider claims of all the Deputy Forest

Rangers. His statement is taken on record.

2 In view of above, the instant petition is disposed of, as

having become infructuous. Notice of the contempt is ordered to be

discharged.

(Tarlok Singh Chauhan) Judge

30.12.2021 (pankaj)