Citation : 2021 Latest Caselaw 3556 HP
Judgement Date : 4 August, 2021
EX.Pet. No. 170 of 2021
4.8.2021 Present: Mr. H.S. Rangra, Advocate, for the petitioner.
.
Ms. Shubh Mahajan, Advocate, for the
respondent-Corporation.
The order/judgment, of, 21.6.2019, be ensured
to be complied with, within a week, in respect whereof, the
compliance affidavit be filed within a week. List on
11.8.2021.
r to (Sureshwar Thakur) Judge
August 4, 2021 (Kalpana)
.
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