Citation : 2021 Latest Caselaw 3353 HP
Judgement Date : 2 August, 2021
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
Ex. Petition No.2 of 2021 in Review Petition No.44 of 2020
.
in
CWP No.2272 of 2020 Decided on:02.08.2021
Vijay Kumar ..........Petitioner
Versus
Himachal Road Transport Corporation and others r to ........Respondents ____________________________________________________
Coram:
Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice. Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?
For the petitioner : Mr. Manohar Lal Sharma, Advocate.
For the respondents : Ms. Shubh Mahajan, Advocate, for
the respondents/HRTC.
(Through Video Conferencing) _________________________________________________ Ravi Malimath, Acting Chief Justice (Oral).
Petitioner's counsel submits that since the order
dated 30.09.2020, passed in Review Petition No.44 of 2020, titled
Vijay Kumar versus HRTC and others, has been complied with,
____________________________________________________ Whether reporters of Local Papers may be allowed to see the judgment? Yes.
he does not intend to prosecute this petition. His submission is
placed on record. Hence, the petition is disposed off accordingly.
.
( Ravi Malimath )
Acting Chief Justice
August 02, 2021
(Yashwant)
r to ( Jyotsna Rewal Dua )
Judge
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