Joisar Steel Through Proprieter Sanket ... vs Union Of India
2026 Latest Caselaw 518 Guj

Citation : 2026 Latest Caselaw 518 Guj
Judgement Date : 12 February, 2026

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Gujarat High Court

Joisar Steel Through Proprieter Sanket ... vs Union Of India on 12 February, 2026

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                                               NEUTRAL CITATION




                             C/SCA/1698/2026                                    ORDER DATED: 12/02/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                      R/SPECIAL CIVIL APPLICATION NO. 1698 of 2026
                      ==========================================================
                                 JOISAR STEEL THROUGH PROPRIETER SANKET JOISAR
                                                      Versus
                                               UNION OF INDIA & ORS.
                      ==========================================================
                      Appearance:
                      MR ANAND NAINAWATI(5970) for the Petitioner(s) No. 1
                      MR. ARCHIT P JANI(7304) for the Respondent(s) No. 2,3
                      PARAM V SHAH(9473) for the Respondent(s) No. 1
                      ==========================================================
                         CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                               and
                               HONOURABLE MR. JUSTICE PRANAV TRIVEDI

                                                   Date : 12/02/2026
                                                    ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Learned advocate for the petitioner seeks permission to withdraw the present writ petition with a view to approach the appellate authority.

Permission, as sought for, is hereby granted. The present writ petition stands disposed of as withdrawn with the aforesaid liberty.

Sd/-

(A. S. SUPEHIA, J)

Sd/-

(PRANAV TRIVEDI, J) NVMEWADA/76