Sagrambhai Kanbhai Aal vs State Of Gujarat
2023 Latest Caselaw 8787 Guj

Gujarat High Court

Sagrambhai Kanbhai Aal vs State Of Gujarat on 19 December, 2023

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                NEUTRAL CITATION




     R/CR.MA/22526/2023                            ORDER DATED: 19/12/2023

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         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     R/CRIMINAL MISC.APPLICATION (FOR CONDONATION OF
                 DELAY) NO. 22526 of 2023

               In F/CRIMINAL APPEAL NO. 41435 of 2023

=============================================
                          SAGRAMBHAI KANBHAI AAL
                                  Versus
                             STATE OF GUJARAT
=============================================
Appearance:
MR KUNAL S SHAH(5282) for the Applicant(s) No. 1
MS KRINA P. CALLA, APP for the Respondent(s) No. 1
=============================================
 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
       and
       HONOURABLE MR. JUSTICE VIMAL K. VYAS

                            Date : 19/12/2023

                    ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. Rule. Learned APP waives service of notice of rule for the respondent State.

2. The present application has been filed for condoning the delay of 7 days in filling Criminal Appeal against the judgment and order dated 28.08.2023 passed by the 4 th Additional Sessions Judge, Amreli in Sessions Case No.70 of 2010.

3. Since the applicant-convict is incarcerated in jail and is assailing his conviction and considering the averments made in the application, in the interest of justice, the delay of 7 days in filling Criminal Appeal against the judgment and order dated 28.08.2023 passed by the 4 th Additional Sessions Judge, Amreli

NEUTRAL CITATION

R/CR.MA/22526/2023 ORDER DATED: 19/12/2023

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in Sessions Case No.70 of 2010, deserves to be condoned and is hereby condoned.

4. The present application is allowed. Rule is made absolute to the aforesaid extent.

(A. S. SUPEHIA, J)

(VIMAL K. VYAS, J) MAHESH/26