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The National Insurance Company Limited vs Smti Rima Koushik Sarmah And 4 Ors
2025 Latest Caselaw 6921 Gua

Citation : 2025 Latest Caselaw 6921 Gua
Judgement Date : 2 September, 2025

Gauhati High Court

The National Insurance Company Limited vs Smti Rima Koushik Sarmah And 4 Ors on 2 September, 2025

                                                                Page No.# 1/4

GAHC010147652017




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./547/2017

         THE NATIONAL INSURANCE COMPANY LIMITED
         SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
         REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-700071
         REPRESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL OFFICE,
         BHANGAGARH, GUWAHATI 781005



         VERSUS

         SMTI RIMA KOUSHIK SARMAH and 4 ORS
         W/O LATE DIPAK KR. SARMAH

         2:MISS SURANGANA KASHYAP
          D/O LATE DIPAK KR. SARMAH

         3:ISHAN IMAN KASHYAP
          S/O LATE DIPAK KR. SARMAH
         ALL ARE R/OVILL. DIMORUGURI ATMOL PATH
          P.S. and P.O. SADAR
          DIST. NAGAON
         ASSAM
         PIN 782001

         4:UTPAL KR. DEKA
          S/O SRI NAGENDRA NATH DEKA
          R/O VILL. KVK SHILONGANI
          P.S. and P.O. SADAR
          DIST. NAGAON
         ASSAM
          PIN 782001 OWNER

         5:RAJU MONI BORA
                                                                     Page No.# 2/4

             S/O SRI NITYANANDA BORA
             R/O VILL. DIMORUGURI
             ATMOL PATH
             P.S. and P.O. SADAR
             DIST. NAGAON
             ASSAM
             PIN 782001 DRIVER

            6:BHANU SARMAH
            W/O- LATE KUMUD CHANDRA SARMAH. R/O
            VILL- DIMORUGURI
            AMTOL PATH
             PO- NAGAON SADAR
             PS- NAGAON SADAR
             DIST- NAGAON
            ASSAM
             PIN- 78200

Advocate for the Petitioner   : MS.C MOZUMDAR, MS.R D MOZUMDAR

Advocate for the Respondent : MR.P K MUNIR, MR.P K MEDHI,MR.M MAHANTA,MR.M
CHOUDHURY




             Linked Case : CO/4/2019

            SMTI RIMA KOUSHIK SARMAH and 2 ORS
            W/O LATE DIPAK KUMAR SARMAH

            RESIDENT OF VILLAGE DIMORUGURI AMTOL PATH
            PO AND PS NAGAON
            SADAR
            782001
            DIST NAGAON
            ASSAM

            2: MISS SURANGANA KASHYAP
            D/O LATE DIPAK KUMAR SARMAH

            RESIDENT OF VILLAGE DIMORUGURI AMTOL PATH
            PO AND PS NAGAON
            SADAR
            782001
            DIST NAGAON
                                                            Page No.# 3/4

ASSAM

3: ISHAN IMAN SARMAH
S/O LATE DIPAK KUMAR SARMAH

RESIDENT OF VILLAGE DIMORUGURI AMTOL PATH
PO AND PS NAGAON
SADAR
782001
DIST NAGAON
ASSAM
VERSUS

THE NATIONAL INSURANCE COMPANY LIMITED and 2 ORS
SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA-700071
REPRESENTED BY THE ASSISTANT MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI-781005

5:SRI UTPAL KUMAR DEKA
S/O SRI NAGENDRA NATH DEKA

RESIDENT OF VILLAGE KVK SHILLONGANI

PO AND PS SADAR
782001
DIST NAGAON
ASSAM

6:SRI RAJU MONI BORA

S/O SRI NITYANANDA BORA

RESIDENT OF VILLAGE DIMORUGURI(ATMOL PATH)
PO AND PS SADAR
782001
DIST NAGAON
ASSAM
------------
Advocate for : MR. P K MUNIR
Advocate for : MS. R D MOZUMDAR appearing for THE NATIONAL INSURANCE
COMPANY LIMITED and 2 ORS
                                                                   Page No.# 4/4


                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

02.09.2025

Heard Ms. R. D. Mozumdar, learned counsel for the appellant/insurance company and Mr. M. Mahnata, learned counsel for the claimant/respondents.

Reserved for judgment and order.

JUDGE

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