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Page No.# 1/4 vs The State Of Assam And 10 Ors
2025 Latest Caselaw 8436 Gua

Citation : 2025 Latest Caselaw 8436 Gua
Judgement Date : 10 November, 2025

Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 10 Ors on 10 November, 2025

                                                              Page No.# 1/4

GAHC010163682025




                                                       undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4272/2025

         RIFA ZULKA AND 4 ORS.
         W/O SRI SOFIQUL ISLAM
         VILL- NAYERALGA PT.IV,
         P.O. NAYERALGA
         DIST. DHUBRI, ASSAM

         2: SRI ROBIUL ISLAM
          S/O SHEIKH ABDULLAH
         VILL- NAYERALGA PT. III
         P.O. NAYERALGA
         DIST. DHUBRI
         ASSAM

         3: SMTI. MINERA KHATUN
          W/O SRI HABIJUL ISLAM
         VILL- DHIRERCHAR PT.I
         P.O. CHAPAR
         DIST. DHUBRI
         ASSAM

         4: SRI NURUDDIN AHMED
          S/O SRI NOWSHAD ALI SK.
         VILL- DUDHNATH HILL
         P.O. TILAPARA
         DIST. DHUBRI
         ASSAM

         5: SMTI. SOBURA KHATUN
          W/O SRI SUKUR ALI
         VILL- KAJAIKATA PT.I
         P.O. BILASIPARA

         DIST. DHUBRI
         ASSA
                                                       Page No.# 2/4


VERSUS

THE STATE OF ASSAM AND 10 ORS.
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT.
OF ASSAM, PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT,
DISPUR, GUWAHATI-781006.

2:THE ASSAM STATE ELECTION COMMSSION

REPRESENTED BY THE SECRETARY
PANJABARI
GUWAHATI-781037.

3:THE DISTRICT COMMISSIONER

DHUBRI
P.O. AND DIST. DHUBRI
ASSAM
PIN- 783001.

4:THE CIRCLE OFFICER

DHUBRI REVENUE CIRCLE

P.O. AND DIST. DHUBRI
ASSAM
PIN-783001.

5:THE EXECUTIVE OFFICER

NAYERALGA ANCHALIK PANCHAYAT
P.O. NAYERALGA
DIST. DHUBRI
ASSAM

PIN-783348

6:SMTI. MONOWARA KHATUN
 (A.P. MEMBER FROM MAYARCHAR G.P. )W/O ROFIQUL ISLAM AKOND
VILL- MAYERALGA
DIST. DHUBRI
ASSAM
PIN-783348

7:SMTI. CHAINA KHATUN
 (A.P. MEMBER FROM GUTIPARA G.P.)
D/O SRI NAYA MIAHVILL- GUTIPARA PT.IV
                                                                          Page No.# 3/4

            P.O. GUTIPARA
            DIST. DHUBRI
            ASSAM

            PIN-783349.

            8:SMTI. KHURSHIDA BEGUM
             (A.P. MEMBER FROM PUTHIMARI G.P. ) W/O SRI NAZIR HUSSAIN
            VILL- SHIMLABARI PT.IV
            P.O. CHAPAR
            DIST. DHUBRI
            ASSAM
            PIN-783371.

            9:SMTI. AFRUZA KHATUN
             (A.P. MEMBER FROM MOSLAPARA G.P. ) W/O SRI SAYED ALI
            VILL- SADHUVASHA PT.I
            P.O. MAKRIJHORA
            DIST. DHUBRI
            ASSAM
            PIN-783349.

            10:SRI FULBOR ALI MONDAL
             (A.P. MEMBER FROM CHAR HATIPOTA G.P.)
            S/O SRI SHAJAHAN ALI MONDAL

            VILL- KATHALDI PT.III

            P.O. BILASIPARA
            DIST. DHUBRI
            ASSAM
            PIN- 783348

            11:SRI NUR ISLAM
             (A.P. MEMBER OF BAHIR SUAPATA G.P.)
             SON OF SRI HAZRAT ALI
            VILL- KAZAIKATA PT. 4
             P.O. KAZAIKATA
            DIST. DHUBRI
            ASSAM
            PIN-783348

Advocate for the Petitioner   : MR. D A KAIYUM, MR A ALIM SK,MR. M S MONDAL

Advocate for the Respondent : SC, P AND R.D., MR. R ISLAM (R-8),MR M HOQUE (R-
6,7,9,10,11),MR. A A R KARIM (R-6,7,9,10,11),SC, ELECTION COMMISSION.,GA, ASSAM
                                                                              Page No.# 4/4




                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

10.11.2025

Mr. D. A. Kaiyum, learned counsel for the petitioners submits that the issue involved in this writ petition has already been settled by a Coordinate Bench in its Judgment & Order dated 15.10.2025, passed in WP(C) No. 4237/2025.

Mr. A. A. R. Karim, learned counsel for the respondent Nos. 6, 7, 9, 10 and 11, seeks 10 (ten) days time to file affidavit as well as to apprise this Court whether the aforesaid Judgment & Order dated 15.10.2025 passed in WP(C) No. 4237/2025 covers the case of the present petitioners.

Prayer stands allowed.

List this matter again on 12.12.2025.

JUDGE

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