M/S Bajaj Allianz General Insurance Co vs Rekha Medhi And 5 Ors
2024 Latest Caselaw 8491 Gua

Gauhati High Court

M/S Bajaj Allianz General Insurance Co vs Rekha Medhi And 5 Ors on 20 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                         Page No.# 1/3

GAHC010206812024




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/3532/2024

         M/S BAJAJ ALLIANZ GENERAL INSURANCE CO
         HAVING ITS REGISTERED OFFICE AT GE PLAZA
         AIRPORT ROAD
         YERWADA
         PUNE-411006 AND A BRANCH OFFICE AT G. S. ROAD
         GANESHGURI
         GUWAHATI.


          VERSUS

         REKHA MEDHI AND 5 ORS
         W/O. LATE HIMANGSHU MEDHI
         R/O. VILL. BALAPARA
         P/S. SARTHEBARI
         PIN-781307
         ASSAM.

         2:MANOMATI MEDHI
         W/O. LATE LOHIT CHANDRA MEDHI
          R/O. VILL. BALAPARA
          P/S. SARTHEBARI
          PIN-781307
          DIST. BARPETA
         ASSAM.

         3:PRIYANKA MEDHI
         D/O. LATE HIMANGSHU MEDHI
         R/O. VILL. BALAPARA
         P/S. SARTHEBARI
         PIN-781307
         DIST. BARPETA
         ASSAM.
                                                                       Page No.# 2/3

         4:MANTU KUMAR DAS
         S/O. SURYA KR. DAS
         VILL. NO.1 GOLIAHATI
         P/S. BARPETA
         PIN-781352
         DIST. BARPETA
         ASSAM.

         5:KAMAL KAKATI
         S/O. DHARANIDHAR KAKATI
         C/O. MRIDUL DAS
         VILL. KOCHPARA
         PALASHBARI
         KAMRUP (M)
         ASSAM
         PIN-781122.

         6:LOHIT CH. MEDHI
         S/O. LATE NABIN MEDHI
         VILL. BALAPARA
         PIN-781307
         P/S. SARTHEBARI
         DIST. BARPETA
         ASSAM.
         ------------
         Advocate for : MR. K K BHATTA
         Advocate for : appearing for REKHA MEDHI AND 5 ORS



                              BEFORE
                 HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

20.11.2024 Heard Mr. K. K. Bhatta, learned counsel for the petitioner.

By filing this application, the applicant has prayed for stay the operation of judgment and award dated 06.07.2024 passed by the learned Member MACT, Barpeta in MAC No. 251/2021.

Issue notice to the respondents by registered A/D post and usual Page No.# 3/3

process, returnable within 4(four) weeks.

List the matter accordingly after 4(four) weeks.

JUDGE

Comparing Assistant